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[Cites 0, Cited by 0] [Section 55A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55A(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(2)An application for the award of interim annuity shall be presented to the Compensation Officer having jurisdiction, who shall determine the amount of annuity in the manner provided in these rules.