Allahabad High Court
Khazam vs State Of U.P. on 17 August, 2011
Author: Yogesh Chandra Gupta
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 564 of 1997 Petitioner :- Khazam Respondent :- State Of U.P. Petitioner Counsel :- R.N. Singh,A.K. Rai,S.N. Singh,V.K. Singh Respondent Counsel :- A.K. Ray,A.K.Roy,Amit Manohar,M.N. Singh,S.C. Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Sri A.K. Rai, learned counsel for the appellant, has sent illness slip.
The case along with the connected matters, is passed over for the day.
Order Date :- 17.8.2011 NS