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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(3)(e) in The Orissa Registration Rules, 1988

(e)The refusal contemplated by Clauses (c) and (d) should be based on the ground of non-appearance of the executant within the prescribed period under Section 34(1).