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[Cites 0, Cited by 0] [Section 96] [Entire Act]

NCT Delhi - Subsection

Section 96(e) in The Delhi Municipal Corporation Act, 1957

(e)[ to such other posts, as may, from time to time, be specified by the Central [Government] [Inserted by Act 55 of 1974, section 10 (w.e.f. 10-1-1975)] in consultation with the Commission.]