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Supreme Court - Daily Orders

Shanti Devi Charitable Trust vs Union Of India on 15 September, 2014

Bench: Anil R. Dave, Uday Umesh Lalit

  ITEM NO.801                               COURT NO.4                SECTION XIV

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

  I.A.No. 2 in Petition(s) for Special Leave to Appeal (C)                       No(s).
  22757/2014

  (Arising out of impugned final judgment and order dated 14/08/2014
  in WPC No. 4931/2014 passed by the High Court Of Delhi At N.
  Delhi)

  SHANTI DEVI CHARITABLE TRUST                                        Petitioner(s)

                                                  VERSUS

  UNION OF INDIA & ANR.                                               Respondent(s)

  Date : 15/09/2014 This petition was mentioned today.

  CORAM :                  HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE UDAY UMESH LALIT

  For Petitioner(s)                   Mr. Nidhesh Gupta, Sr. Adv. (Mentioned by)
                                      Mr. Tarun Gupta, Adv.

  For Respondent(s)

             UPON being mentioned by counsel the Court made the following
                                   O R D E R

List the application along with Writ Petition (C) No. 469 of 2014 (which is scheduled to be listed on 16.09.2014 at 2.00 PM).




                         (Jayant Kumar Arora)               (Sneh Bala Mehra)
                               Sr. P.A.                    Assistant Registrar




Signature Not Verified

Digitally signed by
Jayant Kumar Arora
Date: 2014.09.15
16:46:01 IST
Reason: