Supreme Court - Daily Orders
Shanti Devi Charitable Trust vs Union Of India on 15 September, 2014
Bench: Anil R. Dave, Uday Umesh Lalit
ITEM NO.801 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No. 2 in Petition(s) for Special Leave to Appeal (C) No(s).
22757/2014
(Arising out of impugned final judgment and order dated 14/08/2014
in WPC No. 4931/2014 passed by the High Court Of Delhi At N.
Delhi)
SHANTI DEVI CHARITABLE TRUST Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 15/09/2014 This petition was mentioned today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Nidhesh Gupta, Sr. Adv. (Mentioned by)
Mr. Tarun Gupta, Adv.
For Respondent(s)
UPON being mentioned by counsel the Court made the following
O R D E R
List the application along with Writ Petition (C) No. 469 of 2014 (which is scheduled to be listed on 16.09.2014 at 2.00 PM).
(Jayant Kumar Arora) (Sneh Bala Mehra)
Sr. P.A. Assistant Registrar
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2014.09.15
16:46:01 IST
Reason: