Delhi High Court - Orders
The Pr. Commissioner Of Income Tax -3 vs Escorts Ltd on 28 March, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~21 to 23 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 800/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr.Ruchir Bhatia, advocate
versus
ESCORTS LTD. ..... Respondent
Through Mr. Simran Mehta, Advocate
+ ITA 802/2019, CM APPL. 39764/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr.Ruchir Bhatia, advocate
versus
ESCORTS LTD. ..... Respondent
Through Mr. Simran Mehta, Advocate
+ ITA 804/2019
THE PR. COMMISSIONER OF INCOME TAX -3 ..... Appellant
Through: Mr.Ruchir Bhatia, advocate
versus
ESCORTS LTD. ..... Respondent
Through Mr. Simran Mehta, Advocate
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 28.03.2022 No time left.
List on 14th December, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 28, 2022/rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:29.03.2022 18:30:09