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Gujarat High Court

M/S Bhairav Rolling Mills Pvt. Ltd vs Commissioner Of Central Excise, ... on 25 April, 2019

Author: Harsha Devani

Bench: Harsha Devani, Bhargav D. Karia

          C/TAXAP/95/2019                                         ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                            R/TAX APPEAL NO. 95 of 2019

==========================================================
              M/S BHAIRAV ROLLING MILLS PVT. LTD
                            Versus
        COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD - III
==========================================================
Appearance:
MR.ADITYA J PANDYA(6991) for the Appellant(s) No. 1
NISHITH P ACHARYA(9308) for the Appellant(s) No. 1
MR MITESH R AMIN(2876) for the Opponent(s) No. 1
==========================================================

 CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
        and
        HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                                  Date : 25/04/2019

                       ORAL ORDER

(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Heard Mr. Aditya Pandya, learned advocate for the appellant.

Issue Notice returnable on 20.6.2019 (HARSHA DEVANI, J) (BHARGAV D. KARIA, J) RAGHUNATH R NAIR Page 1 of 1 Downloaded on : Tue Jun 25 05:09:38 IST 2019