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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(vi) in The Orissa Kendu Leaves Manual, 1973

(vi)He shall ensure proper co-ordination between the Kendu Leaves staff on the one hand and the territorial staff and employees of the Orissa Forest Corporation on the other. Difficulties may be brought to the notice of Additional Chief Conservator of Forests, (Kendu Leaves).