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[Cites 0, Cited by 0] [Section 3(26)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(26)(c) in The M.P. Public Health Act, 1949

(c)dirt, house sweepings, spittings (including chewed betel and tobacco), kitchen or stable refuse, broken glass or pottery, debris and waste paper;