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[Cites 0, Cited by 0] [Section 135(2)] [Section 135] [Entire Act]

State of West Bengal - Subsection

Section 135(2)(f) in The West Bengal Panchayat Elections Act, 2003

(f)the manner of giving and recording of votes by means of voting machines and the procedure as to voting to be followed at polling stations where such machines are used;