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Chattisgarh High Court

Ashish Jhankar vs State Of Chhattisgarh 18 ... on 12 April, 2019

                        HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                      MCRC No. 7695 of 2018

                             Ashish Jhankar Versus State Of Chhattisgarh




12.04.2019

Smt. Anju Ahuja, counsel for the applicant.

Shri Vinod Tekam, Panel Lawyer for the State.

Learned counsel for the applicant seeks adjournment.

As prayed, as a last chance the case is adjourned. On the next date of hearing the case will not be adjourned. The counsel for the applicant shall argue positively.

Sd/-

Sharad Kumar Gupta Judge kishore