Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 29AA in Income Tax Rules, 1962 29AA. Form of certificate to be filed with the return of income for claiming deduction under section 80-O. - The certificate referred to in second proviso to section 80-O shall be in Form No. 10HA.
