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Allahabad High Court

Mawasi & Anr. vs State Of U.P. Thru. Spl. Secr. ... on 2 April, 2010

Bench: Vineet Saran, Ran Vijai Singh

Court No. - 35

Case :- WRIT - C No. - 17928 of 2010

Petitioner :- Mawasi & Anr.
Respondent :- State Of U.P. Thru. Spl. Secr. Industrial Devp. & Ors.
Petitioner Counsel :- Dharmendra Kr. Pandey,Vinod Upadhyay
Respondent Counsel :- C.S.C.,Ramendra P. Singh

Hon'ble Vineet Saran,J.

Hon'ble Ran Vijai Singh,J.

Learned Standing Counsel has accepted notice for the respondents no. 1, 2 and 4 and Sri Ramendra Pratap Singh for the respondent no. 3. They pray for and are granted a month's time to file counter affidavit. The petitioners shall have two weeks thereafter to file rejoinder affidavit. List immediately thereafter.

Order Date :- 2.4.2010 p.s.