Allahabad High Court
Mawasi & Anr. vs State Of U.P. Thru. Spl. Secr. ... on 2 April, 2010
Bench: Vineet Saran, Ran Vijai Singh
Court No. - 35 Case :- WRIT - C No. - 17928 of 2010 Petitioner :- Mawasi & Anr. Respondent :- State Of U.P. Thru. Spl. Secr. Industrial Devp. & Ors. Petitioner Counsel :- Dharmendra Kr. Pandey,Vinod Upadhyay Respondent Counsel :- C.S.C.,Ramendra P. Singh Hon'ble Vineet Saran,J.
Hon'ble Ran Vijai Singh,J.
Learned Standing Counsel has accepted notice for the respondents no. 1, 2 and 4 and Sri Ramendra Pratap Singh for the respondent no. 3. They pray for and are granted a month's time to file counter affidavit. The petitioners shall have two weeks thereafter to file rejoinder affidavit. List immediately thereafter.
Order Date :- 2.4.2010 p.s.