Karnataka High Court
Sri Nagaraja K vs The Chairman on 27 November, 2012
Author: Huluvadi G.Ramesh
Bench: Huluvadi G.Ramesh
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 27TH DAY OF NOVEMBER 2012
BEFORE
THE HON'BLE MR. JUSTICE HULUVADI G.RAMESH
WRIT PETITION NOS.46675-746 OF 2012(EDN-EX)
BETWEEN :
1 SRI NAGARAJA K, 30 YRS
S/O KRISHNASETTY
2ND YEAR D PHARMACY
2 ANKIT TYAGI S/O VIJENDER TYAGI
AGED ABOUT 23 YEARS, I YR D PHARMACY
REGD NO. M620008
3 MUKESH KUMAR
25 YRS, S/O LEKH RAJ
I YEAR D PHARMACY
REGD NO. M620035
4 NITEEN KAPOOR, 26 YRS
S/O KRANTI KAPOOR
FIRST YEAR D PHARMACY
REGD NO. M620039
5 DALCHAND SINGH
23 YRS, S/O NARPAT SINGH
I YEAR D PHARMACY
2
REGD NO. 0620005
6 DEEPAK BAFNA
S/O PRAKASH CHAND
25 YEARS, FIRST YEAR D PHARMACY
REGD NO. 062000
7 ABDUL HAFEZ HASHMI
S/O JAWEED HASHMI
23 YEARS, FIRST YEAR D PHARMACY
REGD NO. P620001
8 NARESH KUMAR S/O INDER SINGH
26 YEARS, FIRST YEAR D PHARMACY
REGD NO. L620008
9 AMRENDRA KUMAR S/O RAJA RAM
23 YEARS, FIRST YEAR D PHARMACY
REGD NO. P620005
10 BRIJESH KUMAR SHARMA
S/O LAL BIHARI SHARMA
25 YEARS, FIRST YEAR D PHARMACY
REGD NO. P620011
11 GOWRAMMA M D/O KRISTAPPA M
23 YEARS, FIRST YEAR D PHARMACY
REGD NO. P620016
12 SINDHU K D/O KAMANNA G A
23 YEARS, FIRST YEAR D PHARMACY
REGD NO. P620051
3
13 KARTHIK R S/O REVANNA R V
24 YEARS, FIRST YEAR D PHARMACY
REGD NO. Q620007
14 UMESH B R S/O RAMAIAH B M
20 YEARS, FIRST YEAR D PHARMACY
REGD NO. Q620009
15 BIRENDRA KUMAR UMAR
S/O BISHWANTH UMAR
23 YEARS, FIRST YEAR D PHARMACY
REGD NO. Q620017
16 YATHIRAJ P S/O PRABHAKARA Y
23 YEARS, FIRST YEAR D PHARMACY
REGD NO. Q620019
17 JAIN SANDEEP HASTIMAL
S/O HASTIMAL RANAWATH
24 YEARS, FIRST YEAR D PHARMACY
REGD NO. Q620027
18 RAJPUT INDER SINGH S/O CHHATAR SINGH
22 YEARS, FIRST YEAR D PHARMACY
REGD NO. Q620037
19 KEDAR G S S/O SATYANARAYANA G
32 YEARS, FIRST YEAR D PHARMACY
REGD NO. Q620044
20 BISWANATH ROY S/O NIRANJAN ROY
33 YEARS, FIRST YEAR D PHARMACY
REGD NO. R620001
4
21 MAHABOOB KHAN S/O SAGRU KHAN
33 YEARS, FIRST YEAR D PHARMACY
REGD NO. R620004
22 NOORULLA K M S/O KM MUSTAFA ALIKHAN
30 YEARS, FIRST YEAR D PHARMACY
REGD NO. R62000
23 RAJESH JKUMAR JHA
S/O BADAL CHANDRA JHA
25 YEARS, FIRST YEAR D PHARMACY
REGD NO. R620007
24 RAJPUT RAJU SINGH S/O RANJEET SINGH
23 YEARS, FIRST YEAR D PHARMACY
REGD NO. R620008
25 RAMYA L D/O LAKSHMIPATHI K
20 YEARS, FIRST YEAR D PHARMACY
REGD NO. R620009
26 DEBAPAM DATTA S/O PRODYOT DATTA
25 YEARS, FIRST YEAR D PHARMACY
REGD NO. R620011
27 SYED SHAKEEB S/O SYED NASEER
22 YEARS, FIRST YEAR D PHARMACY
REGD NO. R620013
28 ANAMITRA SHAH S/O TAPAN KUMAR SHAH
19 YEARS, FIRST YEAR D PHARMACY
REGD NO. R620017
5
29 JUGAL KISHORE SOLANKI
S/O TILOK CHAND SOLANKI
22 YEARS, FIRST YEAR D PHARMACY
REGD NO. R620018
30 CHAUDHARY SHARVAN BABU RAM
S/O BABU RAM CHAUDHARY
20 YEARS, FIRST YEAR D PHARMACY
REGD NO. R620021
31 HABIB ASHARAF S/O AURANGZEB
20 YRS, FIRST YEAR D PHARMACY
REGD NO. R620023
32 ASHWINI T R D/O L RAMESH KUMAR
30 YRS, FIRST YEAR D PHARMACY
REGD NO. R620026
33 RATA RAM S/O KUPA RAM
22 YRS, FIRST YEAR D PHARMACY
REGD NO. R620031
34 DHANI RAM S/O NATHOLI
23 YRS, FIRST YEAR D PHARMACY
REGD NO. R620033
35 SHER SINGH S/O PANCHYA RAM
23 YRS, FIRST YEAR D PHARMACY
REGD NO. R620034
36 SHAKEEL AHMAD S/O AASAMDEEN KHAN
22 YRS, FIRST YEAR D PHARMACY
REGD NO. R620046
6
37 RAJESHWARI SINHA D/O BALARAM SINHA
23 YRS, FIRST YEAR D PHARMACY
REGD NO. R620047
38 SHALINI M D/O K MAHADEVA
24 YRS, FIRST YEAR D PHARMACY
REGD NO. R620048
39 IMDADHUBARA K V S/O SHAIKHAVALI KHAN
30 YRS, FIRST YEAR D PHARMACY
REGD NO. R620049
40 FARID AHAMED S/O BASHIR AHAMAD
23 YRS, FIRST YEAR D PHARMACY
REGD NO. M620019
41 GURDEEP SINGH S/O MAHIPAL SINGH
23 YRS, SECOND YEAR D PHARMACY
REGD NO. M620022
42 MEHAR SINGH S/O SURINDER KUMAR
28 YRS, SECOND YEAR D PHARMACY
REGD NO. M620032
43 TARUN DEEP S/O WAKIL CHAND
24 YEARS, SECOND YEAR D PHARMACY
REGD NO. P620056
44 V S PUNEETA D/O SURAMANYA V C
25 YEARS, SECOND YEAR D PHARMACY
REGD NO. P620058
45 VISHNUVARDHAN REDDY S/O RAM REDDY
7
32 YEARS, SECOND YEAR D PHARMACY
REGD NO. P620059
46 POORNIMA S M D/O MUDDANNA S K
20 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620003
47 HAYASHA D/O H ABDUL MAJEED
25 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620004
48 NAGESH V N S/O NANJAIAH GUPTA V A
27 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620006
49 MAHENDRA KUMAR YADAV S/O LALMANI
25 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620008
50 UMESH B R S/O RAMAIAH B M
30 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q260009
51 GUR IQBAL SING S/O GURMEET SINGH
25 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620010
52 HARILAL YADAV S/O JAIRAM YADAV
20 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620011
53 ARUN H B S/O H S BALARAMAIAH
20 YEARS, SECOND YEAR D PHARMACY
8
REGD NO. Q620013
54 MAHESHA M S/O MALLESHAPPA
20 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620014
55 VED PRAKASH CHAUBEY
S/O CHANDRABHAN CHAUBEY
21 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620016
56 BIRENDRA KUMAR UMAR
S/O BISHWANATH UMAR
21 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620017
57 ASHOK KUMAR S/O RAMESH KUMAR
30 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620024
58 VIKAS ARORA S/O RAJENDER
24 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620025
59 AKASH CHOPRA S/O KULDEEP CHAND CHOPRA
27 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620026
60 JAIN SANDEEP HASTIMAL
S/O HASTIMAL RANAWATH
AGED ABOUT 20 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620027
9
61 RAKESH KUMAR OSTWAL
S/O RADHEY SHYAM
30 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620029
62 SHIV CHARAN S/O DEVI RAM
26 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620030
63 NAGESHWARI P C S/O CHELVARAJ P C
21 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q629932
64 T M GOPALKRISHAN S/O MUNIYAPPA
35 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620034
65 SARFARAZ SHAMSHEER AHMED
S/O SHAMSHEER JUMMANRAEEN
AGED ABOUT 24 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620039
66 G ARUNA D/O G SATYANARAYANA
25 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620040
67 B BALAJI S/O B V CHALAPATHI
27 YEARS, SECOND YEAR D PHARMACY
REGD NO. Q620041
68 YOUVRAJ SHARMA
S/O OM PRAKASH SHARMA
AGED ABOUT 25 YEARS, SECOND YEAR D PHARMACY
10
REGD NO. Q62005
ALL ARE STUDYING IN PRIYADARSHINI
COLLEGE OF PHARMACY
NEAR GOVT FIRST GRADE COLLEGE
HANUMANTHAPURA, KORATAGERE
TUMKUR DISTRICT-572129 ...PETITIONERS
( By Sri. ANJANEYA, ADV )
AND :
1 THE CHAIRMAN
BOARD OF EXAMINING AUTHORITY
BANGALORE
2 THE MEMBER SECRETARY
BOARD OF EXAMINING AUTHORITY
BANGALORE
RESPONDENTS 1 AND 2 ARE HAVING OFFICE AT
C/O GOVERNMENT COLLEGE OF PHARMACY
SUBBAIAH CIRCLE
P KALINGA RAO ROAD
BANGALORE-560001
3 THE DRUGS CONTROLLER OF KARNATAKA
DRUGS CONTROL DEPARTMENT
PALACE ROAD, BANGALORE-560001
4 THE PRINCIPAL SECRETARY
HEALTH AND FAMILY WELFARE
DEPARTMENT
11
NO. 341, VIDHANA SOUDHA
BANGALORE-560001 ...RESPONDENTS
(By Sri R OMKUMAR, AGA)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION PRAYING TO DIRECT
RESPONDENT NO.2 TO ANNOUNCE THE RESULT, AND ISSUE
MARKS CARDS, AND OTHER CERTIFICATES AS IN THE
ROUTINE PROCESS OF THE PRIYADARSHINI COLLEGE OF
PHARMACY NEAR GOVERNMENT FIRST GRADE COLLEGE,
HANUMANTHAPURA, KORATAGERE, KORATAGERE TALUK,
TUMKUR DISTRICT FOR THE EXAMINATIONS HELD IN JAN
2012 AND JULY 2012 AND ALLOW THE PREVIOUSLY
ADMITTED STUDENTS TO THIS INSTITUTION TO FURTHER
WRITE THEIR EXAMINATIONS ALSO IN RESPECT OF
PETITIONERS.
THESE WRIT PETITIONS COMING ON FOR
PRELIMINARY HEARING THIS DAY, THE COURT MADE THE
FOLLOWING:
ORDER
Learned Government Advocate is directed to take notice.
2. Petitioners have sought for issuance of writ of mandamus directing respondent No.2-Member Secretary, Board of Examination to announce the results and to issue marks cards and other certificates 12 in respect of the students admitted and appeared for the examinations held during January and July 2012 from Priyadarshini College of Pharmacy and to allow the students who have been already admitted, to further write their examinations and for such other orders.
3. Petitioners were admitted to Priyadarshini College of Pharmacy near Koratagere, Tumkur District, which is approved by the Pharmacy Council to run D-Pharmacy course for the year 2013-14 and also by the All India Council for Technical Education, New Delhi for the year 2012-2013. Petitioners have also appeared for the examinations conducted during January and July 2012. But till date, their results have not been announced and also marks cards have not been issued. Hence, these petitions.
4. Heard the learned counsel for the petitioners and the learned Additional Government Advocate.
13
5. According to the learned counsel for the petitioners, petitioners are neither involved in malpractice nor in any other allegations. Till date, the 2nd respondent has not announced results and also not issued marks card and other certificates in respect of the petitioners.
6. According to the learned Government Pleader there is no impediment for announcement of results and issuance of marks cards, which will be taken care of, if the students are not involved in any malpractice and also if there is no shortage of attendance.
7. Petitioners have already appeared for the examinations. If there are no specific allegations against each of the petitioners either regarding malpractice or deficiency of attendance, the respondent- authority to announce the results and issue marks cards and other certificates, within two weeks from the date of receipt of this order. 14
Petitions are disposed of.
Learned Government Advocate is permitted to file his memo of appearance within four weeks from today.
Sd/-
JUDGE Bkp