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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(3) in Research Assistant, Class III, (Pre-service Training and Passing of Post-Training Examination) Rules, 2015

(3)The candidate shall be allowed to answer the question papers 1 to 3 with the help of books. Paper 4 shall be without books.Explanation. - "With Books", means original books of the subjects approved by the Government or the Institute from time to time which includes bare Acts and / or Rules without any commentaries or case laws and includes manuals issued under the Act and published by the Government of Gujarat