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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(a) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(a)in the case of a bath and shower combined, hot and cold fresh water shall be required to be laid on only to the bath or the shower; and