Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(b) in The Punjab Advocates Welfare Fund Act, 2002

(b)sixty per cent of the funds collected under the Punjab and Haryana Advocates Welfare Rules by the Bar council which are available on the date of commencement of this Act;