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State of Rajasthan - Section

Section 92 in The Rajasthan Municipalities (Election) Rules, 1994

92. Election of Vice-President.

- The election of Vice-President shall be held on the day immediately succeeding the day on which the result of election of President is declared in accordance with the provisions of foregoing rules contained in this chapter subject to the following variations, namely:-
(a)The references therein to 'Board' and 'Chairman' wherever they occur shall be construed to be as references to 'Council' and 'Vice-President' respectively;
(b)References to 'Member' and 'Members' wherever they occur shall be construed to be as references to 'Councillor' and 'Councillors' respectively :
Provided that the State Election Commission may, for reasons to be recorded in writing direct the election of Vice-President to be held on some other day and time as it deems fit.