Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act] State of Arunachal Pradesh - Subsection Section 40(3)(a) in Arunachal Pradesh Goods Tax Act, 2005 (a)refunded to the person within one month after the date on which the return was furnished or claim was made for the refund; or