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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(iv) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(iv)The Adhyaksha shall then draw a slip from the box containing the slip bearing names of members and another slip from the box containing slips bear numbers. The number inscribed on the latter slip shall be entered in the list to be prepared for the purpose against the name of the member whose slip has been drawn. The two type of slips shall continue to be drawn until all the slips bearing numbers have been exhausted.