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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3)(g) in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015

(g)To assign the officers of the Authority any specified task approved by the Council or the Authority in the reputed National & International Institute dealing in Water Management disciplines;