Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Madhya Pradesh - Subsection Section 78(2) in Madhya Pradesh Farmers' Organisation Election Rules, 1999 (2)Nomination papers may be delivered by a candidate or his proposer to the undersigned between 10.30 a.m. and 5.00 p.m. from..................to................(date).
