Section 1 in The M.P. Treatment of Criminal Lunatics Confined in Prisons Rules, 2000
1. Short title, extent and commencement.
(1)These rules may be called The Madhya Pradesh Treatment of Criminal Lunatics Confined in Prisons Rules, 2000.(2)These rules shall apply to the whole of the State of Madhya Pradesh.(3)They shall come into force from the date of their publication in the Official Gazette.
