Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Maharashtra - Subsection Section 23(iii) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006 (iii)Monitor the performance of the Water Users' Association for six months from the date of issue of such show cause notice;
