Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Nagaland - Subsection Section 8(1) in Nagaland Jhumland Act, 1970 (1)All customary rights in Jhumland as are now in existence shall continue subject to the provisions of this Act.
