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State of Nagaland - Section

Section 22 in Nagaland Municipal Act, 2001

22. Application of provisions of certain section to Town Council area.

- Where an area is specified as Town Council area under Section 5 the provisions of section 10, 11, 12, 13, 14, 15, 16, 17 and 18 shall apply to Town Council area as if Town Council so constituted were a Municipal Council.Chapter - IV Election, Resignation, Removal and Casual Vacancy