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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(i) in Tamil Nadu Cyclone Prone Area Special Building Rules, 1982

(i)Compound wall. - Compound wall of height more than one metre shall be strengthened by adequate number of plasters at intervals of not more than 3 metres and also be provided with reinforced concrete ties at plinth.