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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2) in Shiv Nadar University Act, 2018

(2)Nothing contained in sub-section (1) shall require the University,-
(a)to admit to any course of study any person who does not possess the prescribed academic qualification or standard;
(b)to retain on the rolls of the University any student whose academic record is below the minimum standard required for the award of a degree or other academic distinction; or
(c)to admit any person or retain any student whose conduct is prejudicial to the interest of the University or the rights and privileges of other students and teachers.