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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Punjab - Subsection

Section 56(1)(a) in Punjab Municipal Act, 1911

(a)all public town-walls, gates, markets,[stalls] [ Inserted by Punjab Act No. 12 of 1950.], slaughter-houses, manure and night-soil, depots and public buildings of every description which have been constructed or are maintained out of the municipal fund ;