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State of Madhya Pradesh - Section

Section 6 in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

6. Authorities of Institute.

- The following shall be the authorities of the Institute:-
(a)the General Council;
(b)the Executive Council;
(c)the Academic Council;
(d)the Finance Committee and
(e)such other Committee or bodies as may be declared by regulations to be authorities of the Institute.