Calcutta High Court (Appellete Side)
Ritman Commercial Private Limited vs Union Of India & Ors on 1 March, 2023
Author: Md. Nizamuddin
Bench: Md. Nizamuddin
1.3.2023 ks WPA 3412 of 2023 sl. 14 Ritman Commercial Private Limited Vs Union of India & Ors.
Ms. Sweta Mukherjee, Mr. Abhishek Sikdar, Ms. S. Dey ... For the Petitioner. Mr. Om Narayan Rai ... For the UOI.
Learned Advocate appearing for the petitioner prays for liberty to withdraw this writ petition and to file a fresh writ petition and considering such prayer this writ petition, being WPA 3412 of 2023 is dismissed as "withdrawn" with liberty to file fresh writ petition.
( Md. Nizamuddin, J. )