Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(1) in Orissa Education Act, 1969 (1)The accounts of aided educational institutions shall be maintained in the prescribed manner and shall be subject to yearly audit.
