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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 115(4) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(4)No order passed under sub-section (2) or sub-section (3) shall be called in question in any court of Law.