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State of Jammu-Kashmir - Section

Section 44 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

44. Fuel Cost.

- Biomass fuel price during first year of the Control Period (i.e. FY 2013-14) shall Rs.2500 per Tonne and shall be linked to index formulae as specified under Regulation 45. Alternatively, for each subsequent year of the Tariff Period, the normative escalation factor of 5% per annum shall be applicable at the option of the biomass project developer.