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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Mohan Lal vs . Sant Ram And Anr. on 23 December, 2022

Author: Sushil Kukreja

Bench: Sushil Kukreja

Mohan Lal vs. Sant Ram and Anr.

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RSA No. 257 of 2022 23.12.2022 Present: Mr. Rajeshwar Thakur, Advocate, for the appellant.

RSA No. 257 of 2022 & CMP No.12029 of 2022 Issue notice to the respondents returnable for 10.03.2023, on doing the needful within a week.

CMP No.12030 of 2022 The application is disposed of with the direction that the applicant shall file the certified copy of judgment dated 27.08.2021, passed by learned Senior Civil Judge, Nahan, District Sirmaur, H.P., within four weeks.

(Sushil Kukreja) Judge 23rd December, 2022 (reena) ::: Downloaded on - 23/12/2022 20:37:50 :::CIS