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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(3) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(3)Each packet shall be numbered and shall bear a note as to its contents the name of the polling station and the name or number of the ward. Where no vote has been recorded at any polling station the [Presiding Officer] [Substituted vide O.G.E. No. 1106 dated 7.6.2008.] shall submit a nil report together with the statement in Form XVIII referred to in Rule 57.