Section 1(2) in The Mumbai Metropolitan Region Development Authority Act, 1974
(2)It shall come into force on such [date as the State Government may, by notification] [26th day of January 1975 (see G.N.U.D.P.H. and H.D. No. B.M.R.D.A. 1074/Met., Cell 24th January, 1975).] in the Official Gazette, appoint.
