Madhya Pradesh High Court
Madhosingh vs Mangtibai on 8 February, 2022
Author: Pranay Verma
Bench: Pranay Verma
1 The High Court Of Madhya Pradesh SA No. 618 of 2021 (MADHOSINGH Vs MANGTIBAI AND OTHERS) Indore, Dated : 08-02-2022 Heard through Video Conferencing.
Shri Akshat Pahadia, learned counsel for the appellant. Let records of the courts below be called for as directed by order dated 21.09.2021 and the appeal be listed for hearing on the question of admission along with the records.
I.R. to continue till the next date of hearing.
(PRANAY VERMA) JUDGE ns Signature Not Verified SAN Digitally signed by NEERAJ SARVATE Date: 2022.02.09 10:28:22 IST