Bombay High Court
Raosaheb Ramchandra Gavhane vs Devraj Pandit Patil And Ors on 19 March, 2019
Author: S.S. Shinde
Bench: S.S. Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2944 OF 2019
Mr. Devraj Pandit Patil ....Petitioner
V/S
The State Of Maharashtra Through The Principal ....Respondent
Secretary And Ors.
WITH WRIT PETITION NO. 3119 OF 2019 Raosaheb Ramchandra Gavhane ....Petitioner V/S Devraj Pandit Patil And Ors ....Respondent WITH WRIT PETITION NO. 3109 OF 2019 Prabhu Manohar Rathod ....Petitioner V/S Devraj Pandit Patil And Ors ....Respondent Adv. Rahul Vitthal Shinde For Petitioner Adv. Anant Vadgaonkar For R.no. 5 Adv. Y. D. Patil, AGP for R.no. 1 To 3 CORAM : S.S. SHINDE, J DATE : 19th March, 2019 Page 1/2 ::: Uploaded on - 20/03/2019 ::: Downloaded on - 21/03/2019 22:27:29 ::: P.C. :
Mentioned at 5.00 P. M. Stand over to 25/03/2019. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 20/03/2019 ::: Downloaded on - 21/03/2019 22:27:29 :::