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Bombay High Court

Raosaheb Ramchandra Gavhane vs Devraj Pandit Patil And Ors on 19 March, 2019

Author: S.S. Shinde

Bench: S.S. Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2944 OF 2019

 Mr. Devraj Pandit Patil                           ....Petitioner
             V/S
 The State Of Maharashtra Through The Principal ....Respondent

Secretary And Ors.

WITH WRIT PETITION NO. 3119 OF 2019 Raosaheb Ramchandra Gavhane ....Petitioner V/S Devraj Pandit Patil And Ors ....Respondent WITH WRIT PETITION NO. 3109 OF 2019 Prabhu Manohar Rathod ....Petitioner V/S Devraj Pandit Patil And Ors ....Respondent Adv. Rahul Vitthal Shinde For Petitioner Adv. Anant Vadgaonkar For R.no. 5 Adv. Y. D. Patil, AGP for R.no. 1 To 3 CORAM : S.S. SHINDE, J DATE : 19th March, 2019 Page 1/2 ::: Uploaded on - 20/03/2019 ::: Downloaded on - 21/03/2019 22:27:29 ::: P.C. :

Mentioned at 5.00 P. M. Stand over to 25/03/2019. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 20/03/2019 ::: Downloaded on - 21/03/2019 22:27:29 :::