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Calcutta High Court (Appellete Side)

Ruchi Soya Industries Ltd. & Anr vs The State Of West Bengal & Ors on 5 July, 2017

Author: Debangsu Basak

Bench: Debangsu Basak

1 July 05, W.P. 27000 (W) OF 2015 2017 R.C Ruchi soya Industries Ltd. & Anr.

Vs. The State of West Bengal & Ors.

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None appears for the parties. W.P. 27000 (W) OF 2015 is dismissed for default. Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.

( DEBANGSU BASAK, J. )