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[Cites 0, Cited by 0] [Section 16(1D)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1D)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)has failed to lodge an account of election expenses within the time and in the manner required by the State Election Commission, and