Delhi High Court - Orders
Apeejay Surrendra Park Hotels Limited vs Lodha Developers Ltd. & Ors on 11 January, 2019
Author: Manmohan
Bench: Manmohan
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1091/2018 & I.A.Nos.11442/2018, 14005/2018
APEEJAY SURRENDRA PARK HOTELS LIMITED ..... Plaintiff
Through Mr.Saif Khan with Mr.Shobhit
Agrawal, Advocates.
versus
LODHA DEVELOPERS LTD. & ORS. ..... Defendants
Through Mr.Sandeep Sethi, Sr.Advocate with
Ms.Nancy Roy, Mr.Anirudh Bhatia,
Mr.Karan Bajaj and Ms.Shreya Sethi,
Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
ORDER
% 11.01.2019 Learned counsel for the plaintiff states that he has filed the replication and rejoinder. However, the same are not on record. Let the same be brought on record forthwith.
List on 06th March, 2019.
MANMOHAN, J JANUARY 11, 2019 KA