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Delhi High Court - Orders

Apeejay Surrendra Park Hotels Limited vs Lodha Developers Ltd. & Ors on 11 January, 2019

Author: Manmohan

Bench: Manmohan

$~3
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CS(COMM) 1091/2018 & I.A.Nos.11442/2018, 14005/2018
      APEEJAY SURRENDRA PARK HOTELS LIMITED ..... Plaintiff
                        Through         Mr.Saif Khan with Mr.Shobhit
                                        Agrawal, Advocates.
                        versus

      LODHA DEVELOPERS LTD. & ORS.                 ..... Defendants
                   Through    Mr.Sandeep Sethi, Sr.Advocate with
                              Ms.Nancy Roy, Mr.Anirudh Bhatia,
                              Mr.Karan Bajaj and Ms.Shreya Sethi,
                              Advocates.
      CORAM:
      HON'BLE MR. JUSTICE MANMOHAN
                   ORDER

% 11.01.2019 Learned counsel for the plaintiff states that he has filed the replication and rejoinder. However, the same are not on record. Let the same be brought on record forthwith.

List on 06th March, 2019.

MANMOHAN, J JANUARY 11, 2019 KA