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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Haryana - Subsection

Section 100(1) in Haryana Urban Development Authority Act, 1977

(1)The Local Development [Pradhikaran] [Substituted 'Authority' by Haryana Act No. 28 of 2019, dated 2.8.2019.] shall furnish to the State Government such reports, returns and other informations as the Government may from time to time require.