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[Cites 0, Cited by 0] [Section 41(9)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(9)(e) in The Chhattisgarh Co-operative Societies Rules, 1962

(e)[ The Returning Officer shall prepare a list of valid nominations. If in the list more than one nomination papers are found valid for one post, then first valid nomination of the candidate shall be accepted and he will sign the list in token of its correctness and shall publish and affix on the notice board of the society.] [Substituted by notification No. F-5-7-94-XV-1, dated 21-7-95.]