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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(ii) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

(ii)In respect of EAMCET-AC, the Permanent Committee constituted in G.O.Ms.No. 91, Higher Education (EC) Department, dated 22nd December, 2003, may issue necessary directions to the Committee of EAMCET-AC to conduct reexamination for the reasons to be recorded in writing without collecting any/fee for such re-examination.