Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Uttarakhand - Subsection Section 59(d) in Uttarakhand Co-Operative Societies Act, 2003 (d)in any other mode permitted by the rules, or by general or special order of the State Government which will have the effect of Rules.
