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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Merchant Shipping (Maritime Labour) Rules, 2016

(3)The ship owner shall adopt minimum hours of the rest which shall be,-
(i)not less than ten hours in any twenty-four hour period; and
(ii)not less than seventy-seven hours in total for a period of seven days in different spells.