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[Cites 0, Cited by 0] [Section 816A] [Entire Act]

Bengal Presidency - Subsection

Section 816A(g) in Police Regulations, Bengal , 1943

(g)Applications for permission to appear before the Medical Board shall be made to the Superintendent or the head of the office, as the case may be. Having obtained the necessary permission, the officer concerned shall present himself with the medical certificate before the Board. [See clause (b) of regulation 812].