Bombay High Court
Vimal Builders And Another vs The State Of Maharashtra And 7 Others on 3 August, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-923
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2523 OF 2018
M/s. Merit Magnum Consruction ....PETITIONER
V/S
The State Of Mahrashtra And 6 Ors ....RESPONDENT
WITH WRIT PETITION NO. 242 OF 2017 M/s Vimal Builders And Anr ....PETITIONER V/S State Of Maharashtra And 6 Others ....RESPONDENT WITH WRIT PETITION NO. 775 OF 2020 Vimal Builders And Anr ....PETITIONER V/S The State Of Maharashtra And 11 Ors ....RESPONDENT WITH WRIT PETITION NO. 2205 OF 2016 Vimal Builders And Another ....PETITIONER V/S The State Of Maharashtra And 7 Others ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 18987 OF 2023 In Page 1/2 ::: Uploaded on - 03/08/2023 ::: Downloaded on - 04/08/2023 07:38:58 ::: WRIT PETITION 2523 OF 2018 Arjun Gangaram Zajam ....PETITIONER V/S Merit Magnum Construction ....RESPONDENT Mr Aspi Chinoy, Sr Adv a/w Mr Ashish Kamat, Sr Adv a/w Mr Samit Shukla, Mr Parag Kabadi, Ms Aneesha Cheema, Ms Vaibhavi Bhalerao i/b DSK LEGAL for Petitioner Mrs Uma Palsule Desai, AGP for State in WP-2523/2018 Mr S B Gore, AGP for State in WP-2205/2016, WP-242/2017 Mr Vijay Patil for SRA in all WPs Mr Viraj Jadhav for Res no-9 in WP-242/2017 n Res no-11 in WP-775/2020 Mr Anil Sakhare, Sr Adv a/w Mr Sagar Patil a/w Mr Rohan Mirpury for MCGM CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 3rd August, 2023 P.C. :
At the request of learned counsel for the MCGM, stand over to 10/08/2023 under the caption of part heard.
Ad-interim / interim, if any to continue till next date.
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