Himachal Pradesh High Court
Hari Krishan Bhardwaj & Anr. vs . State Of H.P. & on 19 June, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Hari Krishan Bhardwaj & Anr. vs. State of H.P. & Ors.
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CWP No. 3941 of 2023 19.06.2023 Present: Mr. K.D. Sood, Senior Advocate, with Mr. Het Ram Thakur, Advocate, for the petitioners.
Mr. Anup Rattan, Advocate General, with M/s Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Arsh Rattan and Gautam Sood, Deputy Advocate Generals, for respondents no.1 to 6-State.
Notice before admission. Mr. Pranay Pratap Singh, learned Additional Advocate General, accepts notice on behalf of respondents no.1 to 6.
List on 21st June, 2023. Learned Additional Advocate General shall ascertain from the official respondents why no action pursuant to the inspection report dated 22.02.2023, has not been taken till date to remove the public nuisance.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge June 19, 2023 (Vinod) ::: Downloaded on - 19/06/2023 20:34:18 :::CIS